Section 4(2)(b) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011
(b)such number of other members as may be prescribed, to be nominated by the State Government, representing the Municipality, the planning authority, traffic police, local police, association of street vendors, market associations, traders associations, resident welfare associations, nationalised banks and such other interests as it deems proper: