Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(i) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(i)the district of Angul by the Angul Laws Regulation, 1936 (Regulation V of 1936), Section 3 (2) ;