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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(7) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

7.2Application forms in Hindi and English shall be made available at each office of the Distribution Licensee where such applications are accepted: Provided that the Distribution Licensee shall also make available an electronic media version of such application form on the internet website of the Distribution Licensee for free download: