Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 500] [Entire Act] State of Jharkhand - Subsection Section 500(b) in Bihar Education Code, 1961 (b)For second Maulvis of High schools. - Either (i) a pass at the Maulvi Examination of the Madrasa Examination Board or (ii) a pass at the C. T. Examination.
