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State of Punjab - Section

Section 65 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

65.

, 66. and 67.In pursuance of the decision of the Board of Directors taken in the 62nd meeting held on 3rd August, 1979, Government Rules/Instructions issued from time to time in regard to admissibility of all kinds of leave are adopted in the case of Corporation employees.Joining Time