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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(4) in The Bankura University Act, 2013

(4)The Council for Undergraduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teachers, not belonging to the same Department, participating in the subjects concerned elected by such teachers from amongst themselves;
(v)two persons having special knowledge in the subject concerned nominated by the Vice-Chancellor; and
(vi)one student representative pursuing Undergraduate studies in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes.