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State of West Bengal - Section

Section 24 in The Bankura University Act, 2013

24. The Council for Undergraduate Studies.

(1)There shall be the following Councils for Undergraduate Studies:-
(i)the Council for Undergraduate Studies in Arts, Fine Arts, Performing Arts and Traditional Art Forms;
(ii)the Council for Undergraduate Studies in Science, Technology, Home Science, and Vocational Studies;
(iii)the Council for Undergraduate Studies in Commerce, and Management;
(iv)the Council for Undergraduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education.
(2)The Council for Undergraduate Studies in Arts, Fine Arts, Performing Arts and Traditional Art Forms shall consist of the following members:-
(i)the Vice-Chancellor-Chairman,
(ii)the Deans of the Faculty Councils for Post-graduate Studies in Arts, Fine Arts, Performing Arts and Traditional Art Forms;
(iii)ten teachers of affiliated colleges of whom one shall be from a college imparting instruction in Fine Arts, Performing Arts or Traditional Art Forms, if any, elected by the teachers of such colleges;
(iv)two teachers participating in Post-graduate teaching in the subject or subjects concerned elected jointly by the members of the concerned Faculty Councils for Post-graduate Studies from amongst themselves;
(v)four Principals of whom three shall be from affiliated undergraduate colleges of Arts, and one shall be from affiliated Fine Arts or Performing Arts or Traditional Art Forms colleges, elected jointly by the Principals of such colleges;
(vi)two persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor;
(vii)three student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes:
Provided that no two student representative shall be elected from the same stream of education:Provided further that the student representatives referred under clause (vii) shall not be permitted to take part in any meeting of the Faculty Council in which, in the opinion of the Executive Council, any of the minutes of any such meeting may prejudicially affect the general interest of the students.
(3)The Council for Undergraduate Studies in Commerce and Management shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Commerce and Management;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teachers, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges; and
(v)two persons having special knowledge in the subjects nominated by the Vice-Chancellor.
(4)The Council for Undergraduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teachers, not belonging to the same Department, participating in the subjects concerned elected by such teachers from amongst themselves;
(v)two persons having special knowledge in the subject concerned nominated by the Vice-Chancellor; and
(vi)one student representative pursuing Undergraduate studies in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes.
(5)The Council for Undergraduate Studies in Science, Technology, Home Science and Vocational Studies shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Science, Technology, Home Science and Vocational Studies;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teaches, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges; and
(v)two persons having special knowledge in the subjects nominated by the Vice-Chancellor.
(6)Each Council for Undergraduate Studies shall have a Secretary. The Secretary shall be a member of the Council.
(7)One third of the total number of members of a Council for Undergraduate Studies shall be a quorum for a meeting of the Council.