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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(21A) in Aircraft Rules, 1937

(21A)[ "Flight Dispatcher" means a person designated by the operator to engage in the control and supervision of flight operations, who supports, briefs and assists the pilot-in command in the safe conduct of the flight;] [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).][[(21-AA)] [Inserted by G.S.R. 1202, dated 23.7.197.] "Flight manual" means a manual associated with the certificate of airworthiness, containing limitation within which the aeroplane is to be considered airworthy, and contains instructions and information necessary to the flight crew members for the safe operation of the aeroplane;]