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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5)(a) in The U.P. Harcourt Butler Technical University Act, 2016

(a)shall have the control and general regulation of, and be responsible for the maintenance of the standard of instructions, and education carried on or imparted in the University;