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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(5)(d) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(d)Substation Design Criteria: HV substations, Sub transmission, primary and secondary distribution shall be designed taking into account the following factors:
(i)Safety of Operating Personnel
(ii)Adequate cross section of Busbar to meet the electrical and mechanical requirements.
(iii)Mechanical and electrical interlocks to prevent inadvertent operation of equipments including switch.