Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Securities And Exchange Board Of India - Subsection Section 27(1) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (1)Every director of a depository shall abide by the Code of Conduct specified under Part-B of Third Schedule of these regulations.
