Himachal Pradesh High Court
Gurmukh Singh vs . Manohar Lal on 21 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Gurmukh Singh Vs. Manohar Lal CMPMO No. 213 of 2018 .
21.10.2022 Present: Mr. Sanjeev Suri, Advocate, for the petitioner.
Mr. Ajeet Pal Jaswal, Advocate, for the respondents.
Vide order dated 06.09.2022, Mr. Ajay Sharma, learned Senior Advocate, was appointed as Local Commissioner to examine the spot. It has transpired that reference, in terms of order dated 06.09.2022, has not been sent to learned Senior Advocate. Let reference be sent to Mr. Ajay Sharma, learned Senior Advocate, in terms of order dated 06.09.2022, with a request to submit the report on or before the next date of hearing.
List on 02.12.2022.
( Satyen Vaidya ) Judge 21st October, 2022 (sushma) ::: Downloaded on - 21/10/2022 20:09:21 :::CIS