Madhya Pradesh High Court
Branch Manager Uco Bank vs G.L. Modi Legal Heir Nandakishore Atmaj ... on 26 July, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CR No. 419 of 2023 (BRANCH MANAGER UCO BANK Vs GIRDHARILAL TARUN KUMAR MOTI (HUF) AND OTHERS) CR/00418/2023, CR/00420/2023, CR/00421/2023, CR/00422/2023 Dated : 26-07-2023 As requested, list the matter on 09/08/2023.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 27-07-2023 12:00:06