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State of Haryana - Section

Section 58 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

58. Packing of consignment - Section 10(1)(a).

- Every consignment of opium to be transported, imported or exported shall be properly packed and firmly secured and sealed so that it cannot be opened and its contemns tampered with or extracted without breakage of or damage to the seals or packing material.