Himachal Pradesh High Court
Sai Infotech vs . Idyll Institute Of Computer on 5 September, 2023
Author: Virender Singh
Bench: Virender Singh
Sai Infotech Vs. Idyll Institute of Computer .
Cr. Revision No. 168 of 2021 05.09.2023 Present: Petitioner No.2, in person with Mrs. Anu Tuli Azta, Advocate, for the petitioners.
Mr. Vineet Kumar, authorized representative of respondent in person with Mr. Rahul Gautam, Advocate.
of Efforts made for conciliation, could not be materialized.rt List for hearing on 10th October, 2023.
(Virender Singh) Judge September 05, 2023(ps) ::: Downloaded on - 06/09/2023 21:47:33 :::CIS