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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(III) in The U.P. (Regulation Of Building Operations) Rules, 1985

(III)Service Plan. - Plans, elevations, and section of private water supply and sewage disposal system independent of the Municipal services, if any, shall also be indicated.