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[Cites 0, Cited by 0] [Section 434(1)] [Section 434] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 434(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)co-operative with the Municipality for carrying into effect and enforcing the provisions of this Act and for maintaining good order in and outside the municipal area and,