Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(2) in Assam Opium Smoking Act, 1927 (2)In particular and without prejudice to the generality of the foregoing power such rules may-(a)regulate the disposal of things confiscated under this Act;(b)prescribe and regulate the payment of rewards to officers and informers.
