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State of Assam - Section

Section 22 in Assam Opium Smoking Act, 1927

22. Power to make rules.

(1)The State Government may make rules to carry out the objects of this Act.
(2)In particular and without prejudice to the generality of the foregoing power such rules may-
(a)regulate the disposal of things confiscated under this Act;
(b)prescribe and regulate the payment of rewards to officers and informers.