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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(a) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(a)Education technology laboratory equipments. - Hardware for projection and duplication and educational software required for imparting ICT literacy; T.V., LCD. Projector, Display boards (three), Movie camera in the minimum of ten with internet connectivity, music system, computer system-two with printer, photocopy machine, GOs/DVDs/ROM- twenty for various sports/Games/skill teaching, smart boards.