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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(a) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(a)Location: Consumer meters shall be provided as per provisions of Supply Code. Meters shall generally be installed inside the consumer's premises near the main/working entrance where sufficient space for meter box (for LT consumers up to 50 kVA connected load) or a suitable lockable enclosure for HT consumer is reserved by the consumer. The meters shall be installed at proper place, height and in shade to prevent damage to the meter by rainwater etc.