Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13th] [Entire Act]

State of Punjab - Subsection

Section 13th(vi) in The Punjab Panchayati Raj Act, 1994

(vi)The payment of salaries of these transferred staff will be made by the Public Health Department till 28th February, 2004. The authority to make salary payments with effect from 1st March, 2004 will be notified later.