(1)Every college affiliated to the University shall furnish such reports, returns and other information as the Syndicate may require to enable it to judge of the efficiency of the College.(2)The Syndicate shall cause every such college to be inspected from time to time by one or more persons authorised by the Syndicate in this behalf.(3)The Syndicate may call upon any college so inspected to take, within a specified period, such action as may appear to them to be necessary in respect of the matters referred to in Sub-Section (1) of Section 27.
