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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)[ The allowance shall not be admissible in addition to submarine pay.] [Inserted by S.R.O. 9-E,d ated 19th March, 1974][Submarine Pay] [Inserted by S.R.O. 9-E, dated 19th March, 1974]