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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(a) in The U.P. (Regulation Of Building Operations) Directions, 1960

(a)Ordinarily not less than 10 per cent of the total area of the land covered by a layout plan relating to the sub-division of land or for the development of any street shall be provided as open spaces for the purpose of children's park or other outdoor recreational use.