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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(2)For consumers seeking open access to the distribution and/or intra-state transmission systems to avail supply of electricity from a generating company, the nodal agency shall permit open access strictly in accordance with the following phases :
Phase Eligibility criteria Commencement date
1. Requiring power exceeding 5 MW April 1, 2008
2. Requiring power exceeding 2 MW October 1, 2008
3. Requiring power exceeding 1 MW January 1, 2009
Provided further that for consumers seeking open access to the distribution and/or intra-state transmission systems to avail supply of electricity from any licensee other than the distribution licensee of their respective area of supply, the nodal agency shall permit open access strictly in accordance with the following phases :
Phase Eligibility criteria Commencement date
1. Requiring power exceeding 5 MW August 1, 2005
2. Requiring power exceeding 2 MW April 1, 2006
3. Requiring power exceeding 1 MW April 1, 2008
Provide that the Commission shall allow open access to consumers with power requirement not exceeding 1 MW in due course at such time and in such phases as it may consider feasible having due regard to operational constraints and other factors :