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Himachal Pradesh High Court

Anil Sharma & Ors. vs . Cbi & Anr. on 16 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Sharma & Ors. Vs. CBI & Anr.

Cr. Revision No. 186/2020 16.09.2023 Present: Mr. Karun Negi, Advocate, for the .

petitioners.

Mr. A.K. Bansal, Advocate, for respondent No. 1.

Mr. B.N. Sharma, Additional Advocate General, for respondent No. 2/State.

of Learned counsel for the petitioner prays for an adjournment on the ground that arguing counsel is pre-

rt occupied in some other Court.

As prayed, list on 8th November, 2023.

( Sushil Kukreja ) Judge 16th September, 2023 (raman) ::: Downloaded on - 16/09/2023 20:37:52 :::CIS