Himachal Pradesh High Court
Anil Sharma & Ors. vs . Cbi & Anr. on 16 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anil Sharma & Ors. Vs. CBI & Anr.
Cr. Revision No. 186/2020 16.09.2023 Present: Mr. Karun Negi, Advocate, for the .
petitioners.
Mr. A.K. Bansal, Advocate, for respondent No. 1.
Mr. B.N. Sharma, Additional Advocate General, for respondent No. 2/State.
of Learned counsel for the petitioner prays for an adjournment on the ground that arguing counsel is pre-
rt occupied in some other Court.
As prayed, list on 8th November, 2023.
( Sushil Kukreja ) Judge 16th September, 2023 (raman) ::: Downloaded on - 16/09/2023 20:37:52 :::CIS