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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)to develop patterns of teaching in under graduate, post-graduate medical education and in super-specialities so as to set a high standard of medical education;