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State of Uttar Pradesh - Section

Section 7 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

7. Objectives of the Institute.

- The objectives of the Institute shall be,-
(a)to create a centre of excellence for providing medical care, educational and research facilities of a high order in the field of, medical science to benefit the rural population;
(b)to develop patterns of teaching in under graduate, post-graduate medical education and in super-specialities so as to set a high standard of medical education;
(c)to provide for training in para-medical and allied fields.