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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(4)(c) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(c)shall have such other powers and duties as may be conferred or imposed upon it by or under this Act.