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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3)(a) in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

(a)The Sindh River at Ganderbal from half a mile below the old bridge to half a mile above the chenars on the left bank and including the "Island Pool", and also from 100 yards above Utkhuroo village to the chenar tree 300 yards below the village with the reservation that all fishing is strictly prohibited at Ganderbal within the limits of His Highness the Maharaja Sahib’s camping ground.