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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(b) in Rajasthan Sanskrit University Act, 1998

(b)The Board shall appoint two committees consisting of five members each. One of them shall dispose of the applications for affiliation of the Colleges and the other shall deal with the applications received for approval of the institutions. These Committees shall be appointed for a period of three years; and