Himachal Pradesh High Court
Suman Verma vs . State Of Hp And Another on 17 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Suman Verma vs. State of HP and another CWP No. 4577 of 2023 .
17.07.2023 Present: Mr. Narender Singh Thakur, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Navlesh Verma, Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondents no. 1 and 2/State.
CWP No. 4577 of 2023 & CMP No. 8760 of 2023 Notice before admission. Mr. Navlesh Verma, learned Additional Advocate General, accepts notice on behalf of the respondents.
Within four weeks, the 2nd respondent shall decide petitioner's representation Annexure P-1, dt. 12.06.2023 and communicate his decision to the petitioner.
It is also open to the petitioner to file a fresh representation within one week, giving details of more places where vacancies are said to be existing before the 2nd respondent.
List on 11.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 17, 2023 (narender) ::: Downloaded on - 17/07/2023 20:42:39 :::CIS