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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(7)(i) in Tamil Nadu Electricity Grid Code, 2005

(i)As a general rule, the STS shall be capable of withstanding and be secured against the following contingency outages without necessitating load shedding or rescheduling of generation during Steady State Operation: