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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(2)(h) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(h)four persons nominated by the Chancellor from amongst the Members of the State Legislature and the Members of Parliament elected from the State of [Telangana] [Substituted by G.O.Ms.No.9, Agricultural & Cooperation (Agri.III) Department, dated 05.08.2014.];