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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 98(1) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(1)On and from the commencement of these regulations, the Securities and Exchange Board of India (Depositories and Participants) Regulations, 1996, shall stand repealed.