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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)residential building should not be cut by 45 degree angle line drawn from the opposite edge of the road. However, building up to two storeys is exempted of it;