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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)The Joint Director shall ensure that all instructions and directions issued by the Director in accordance with the provisions of the Act and rules are followed and complied with by all superior officers and enrolled members under his command.