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State of Jammu-Kashmir - Section

Section 9 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

9. Command and supervision at the Zonal level.

(1)Subject to any directives issued by the Director, the Joint Director concerned shall carry out the administration of the Force at the Zonal level.
(2)The Joint Director shall maintain the Force under his command in a state of high alert efficiency, training, discipline and morale and shall take all such steps as may be necessary, from time to time including inspections, supervision of cases, examination of records, calling for reports and issuing of necessary instructions to the superior officers and enrolled members of the Force under his command.
(3)The Joint Director shall ensure that all instructions and directions issued by the Director in accordance with the provisions of the Act and rules are followed and complied with by all superior officers and enrolled members under his command.