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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(2)(b) in The Assam Board of Revenue Regulation I, 1963

(b)by affixing a copy thereof on the notice board of the office of the Board; another copy on the Panchayat or Municipal Office of the village or town in which the addressee is known to have last resided or carried on business or other occupation; and a third copy at some conspicuous part of the house, if any, in which such addressee is known to have last resided or carried on business or other occupation; or