Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 54 in Damodar Valley Corporation Act, 1948 54. Procedure for prosecution.- No Court shall take cognizance of an offence under this Act except on the complaint of an officer of the Corporation authorized by it in this behalf.
