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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in Rajasthan Police Subordinate Service Rules, 1989

(3)The various Boards referred to in Sub-rule (3) of Rule 27 shall fix the dates and places of examinations. The names of candidates who have been found fit to undergo promotion cadre course, shall be announced by the Chairman of the Board after finalisation of the results and a list containing the names of such candidates shall be forwarded to the Appointing Authority as well.