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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(2) in The Orissa Co-operative Societies Rules, 1965

(2)On receipt of the final report from the Liquidator, the Registrar shall terminate the Liquidation proceedings by cancelling either the registration or order for the winding up of the society.