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[Cites 0, Cited by 0] [Section 75(25)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(25)(c) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(c)in section 12, in sub-section (3), in clause (g), for the words "animal husbandry, horticulture, forestry, dairy science and food technology and fisheries" the words "horticulture, food technology and forestry" shall be substituted;