Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 41] [Entire Act] State of Karnataka - Subsection Section 41(2) in Karnataka Forest Act, 1963 (2)[ x x x] [Omitted by Act 12 of 1998 w.e.f. 11.5.1998.]
