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State of Bihar - Section

Section 3 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

3. Process of Survey.

(1)The Town Vending Committee shall conduct the survey itself or go it done by any suitable agency.
(2)Adequate publicity of the proposal shall be given in the following manner:-
(i)On its websites
(ii)by publishing in any two prominent local newspapers published in the local language of the area
(iii)by placing it on the notice board of the office, and
(iv)by placing a copy in any conspicuous place in the local market within the jurisdiction of the local authority
(3)Camps may be organized for the survey of street vendors after prior information