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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(1) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(1)Every employer shall, in respect of the employees employed on the industrial premises, maintain a muster roll in Form XVIII, and entries therein shall be made at the commencement of the work each day.