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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1)(a) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(a)the admission of students, the courses of study and the fees thereof, the qualifications pertaining to the award of degrees, diplomas, certificates and other academic distinctions, the conditions for the grant of fellowships and the awards and the like;