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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(g) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

(g)To be utilised for constructions of hostels, cottage wards at various places and other benevolent institutions of similar nature for the exclusive use of employees of Education Department.]