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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3)(b) in Assam Agricultural Engineering Service Rules, 1983

(b)For promotion to the cadre of Superintending Engineer, Agriculture an officer shall hold-
(i)a first or high second class decree in agricultural engineering or in civil or mechanical engineering, or a first or high second class honours or master's degree in the above fields of engineering; and
(ii)experience in administration of agriculture in any senior post at least for a period of 5 years on the first January of the year of promotion.